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Madras HC Directs Tuticorin Commissioner to Clear Waterlogging and Submit Report - (08 Dec 2015)

Madras HC has directed Tuticorin Corporation Commissioner to clear stagnant rainwater from localities listed by Puthiya Tamilagam president K. Krishnasamy and submit a report in the court by Friday.

Tags : MADRAS HC   TUTICORIN CORPORATION COMMISSIONER  

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