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Madras High Court Rejects Plea Seeking Cancellation of Thiruparankundram Byelection - (16 May 2019)

ELECTION

Madras High Court has dismissed a public interest litigation seeking either to cancel or postpone the May 19 byelection to Thiruparankundram assembly constituency alleging distribution of money to votes by political parties.

Tags : MADRAS HIGH COURT   BYELECTION  

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