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NCLAT: Can't Allow McDonald's-Vikram Bakshi Deal Without Hearing Hudco - (16 May 2019)

COMPANY

National Company Law Appellate Tribunal has said that it could not allow the McDonalds India Private Limited-Vikram Bakshi out-of-court settlement deal to go ahead until Housing and Development Corporation's (HUDCO) intervention application seeking Rs 195 crore dues from Bakshi were heard.

Tags : NCLAT   MCDONALDS  

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