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Delhi HC Declines To Hear Petition On Kamal Haasan's Godse Remark - (15 May 2019)

ELECTION

Delhi HC has refused to entertain a petition which referred to actor-cum-politician Kamal Haasan's remark about Mahatma Gandhi's assassin being a Hindu terrorist and had sought directions to the Election Commission to "restrict" misuse of religion for poll gains.

Tags : DELHI HC   GODSE  

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