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Bombay HC Directs DGP To Set Up SIT To Conduct A Fresh Investigation In Alleged Fake Encounter Case - (15 May 2019)

CRIMINAL

Bombay High Court has directed the DG of Police, Maharashtra to set up a SIT in order to conduct a fresh probe into the death of one Sham Athwale who suffered from 40% disability and was killed in an alleged fake encounter.

Tags : BOMBAY HC   SIT  

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