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NCLAT Pulls Up Ruias, Says Interventions Delaying Essar Steel Resolution - (15 May 2019)

INSOLVENCY

NCLAT pulled up the Ruias for their last-minute application to reject ArcelorMittal's Rs 42,000-crore bid for Essar Steel, saying such steps were stalling the company's insolvency resolution process.

Tags : NCLAT   ESSAR  

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