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Supreme Court Grants Bail to BJP Activist Priyanka Sharma - (14 May 2019)

CRIMINAL

Supreme Court has ordered the immediate release of BJP Yuva Morcha leader Priyanka Sharma, who was arrested last week for sharing a morphed photo of WB CM Mamata Banerjee. The Apex court also waived off the earlier condition asking Sharma to submit an unconditional apology in writing immediately after coming out of jail.

Tags : SUPREME COURT   BJP  

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