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Delhi High Court Grants Parole to Convict in Priyadarshini Mattoo Case to Write Law Exam - (14 May 2019)

CRIMINAL

Delhi HC has granted three-week parole to Santosh Kumar Singh, who is serving life term for the 1996 rape and murder of law student Priyadarshini Mattoo, to write his LLM examination.

Tags : DELHI HIGH COURT   PRIYADARSHINI  

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