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Supreme Court Bars Lawyer Convicted For Criminal Contempt From Entering Allahabad District Court - (13 May 2019)

CRIMINAL

Supreme Court observed while upholding the Allahabad High Court order convicting an Advocate for criminal contempt for misbehaving and assaulting a Chief Judicial Magistrate that Judges are not fearful saints, but have to be fearless preachers.

Tags : SUPREME COURT  ALLAHABAD HIGH COURT  

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