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Supreme Court: Afraid of What You Will Do With Property? - (13 May 2019)

PROPERTY

Supreme Court has observed that it would pass orders on handing over the projects to other companies and would consider the option of Government-Owned NBCC, Hudco or reputed private companies like Larsen & Toubro after Noida and Greater Noida authorities said they won't be able to complete Amrapali projects.

Tags : SUPREME COURT   AMRAPALI  

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