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Kerala HC Refuses to Lift Festival Ban on Celebrity Elephant Who Killed 13 Amid Protests - (10 May 2019)

After being approached by Thechikottukavu Devaswom Board to lift the ban on 54-year-old jumbo Thechikottukavu Ramachandran, who has claimed 13 lives so far, the court stated that the concerned authorities should take the decision.

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