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Hostel Service with Tariff of a Unit of Accommodation below Rs. 1000 per Day is Exempt from GST: AAR - (10 May 2019)

GOODS AND SERVICES TAX

Chattisgarh Authority of Advance Rulings has held that a provision of hostel service where the tariff of a unit of accommodation is below Rs. 1000/day is exempt from GST.

Tags : CHATTISGARH AUTHORITY OF ADVANCE RULINGS   GST  

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