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Independent Directors in PSUs- (Ministry of Corporate Affairs) (02 Dec 2015)

MANU/PIBU/1697/2015

Company

Minister of Corporate Affairs, Arun Jaitley, stated in a reply to Parliament that the appointment of independent directors on the boards of public sector undertakings was commented upon by Department of Public Enterprises in the following: non-official directors are appointed for three years; vacant positions are to be filled expediently; and the Department receives proposals from the relevant ministry to appointments to such vacancies.

Tags : INDEPENDENT DIRECTORS   PSU   DEPARTMENT   PUBLIC ENTERPRISES  

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