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Telangana HC to EC: No Poll Notification for Three MLC Seats - (10 May 2019)

ELECTION

Telangana High Court has directed Election Commission (EC) not to issue a poll notification to those MLC seats that have become vacant on account of disqualification orders passed by Telangana legislative council chairman.

Tags : TELANGANA HIGH COURT   ELECTION COMMISSION   TELANGANA LEGISLATIVE COUNCIL  

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