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Gujarat HC Disposes PIL on 'Religious Profiling' of Students - (10 May 2019)

CIVIL

Gujarat High Court disposed off PIL alleging that the Gujarat Secondary and Higher Secondary Education Board is carrying out 'religious profiling' of Muslim candidates appearing for class X and XII examinations after being satisfied that allegations against the board were baseless and ill-founded.

Tags : GUJARAT HIGH COURT   RELIGIOUS PROFILING  

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