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Introduction of system-driven disclosures in securities market- (Securities and Exchange Board of India) (01 Dec 2015)

MANU/SDIP/0004/2015

Capital Market

The Securities and Exchange Board of India proposed information disclosure by stock exchanges, depositories and register and share transfer agents through the systems already adopted by these entities. It suggested a phased approach to making existing systems compatible with disclosure obligations, outlining also a procedure for implementation of the first phase.

Tags : DISCLOSURE   STOCK EXCHANGE   DEPOSITORIES   EXISTING SYSTEM  

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