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Delhi High Court Comes To Aid Of Man With Rare Life Threatening Disorder - (09 May 2019)

LAW OF MEDICINE

Delhi High Court while coming to the aid of a man suffering from a rare life-threatening neuromuscular disorder has allowed the clinic from where he had been receiving stem cell therapy to provide him treatment even as the New Drugs and Clinical Rule, 2019 include "stem cell-derived products" as "new drugs" thereby requiring a clinic to obtain licence from central licensing authority for clinical trials, usage or treatment of stem cell.

Tags : DELHI HIGH COURT   DISORDER  

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