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Supreme Court Rejects Plea Opposing Release Of Convicts In Rajiv Gandhi Case - (09 May 2019)

CRIMINAL

Supreme Court has dismissed the petitions of families of those killed along with former Prime Minister Rajiv Gandhi in 1991, objecting to the Tamil Nadu Government's 2014 decision to release seven convicts in the case.

Tags : SUPREME COURT   RAJIV GANDHI  

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