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Supreme Court to Amrapali: Ownership Rights Should be Given to Noida and G. Noida Authorities - (09 May 2019)

PROPERTY

In a big relief for Amrapali home buyers the Supreme Court has said that it may give ownership rights of all the group's projects to authorities in Noida and Greater Noida to complete the construction and hand over the flats to the homeowners.

Tags : SUPREME COURT   AMRAPALI  

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