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Guidelines for handling and storage of valuable goods seized by Department- (Ministry of Finance ) (01 Dec 2015)

MANU/CUST/0060/2015

Customs

Due to the recent increase in loss and theft of high value goods from Department godowns, guidelines reiterating the manner in which confiscated goods are to be handled by the Department have been released. The guidelines prescribe the procedure by which such goods are to be handled and security devices that must be used to safeguard the same.

Tags : CUSTOMS   SEIZED GOODS   THEFT   LOST  

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