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Delhi High Court Rejects Plea Seeking Restrain on AAP's 'full-statehood' Promise - (09 May 2019)

ELECTION

Delhi High Court has dismissed a plea seeking court direction to restrain Aam Aadmi Party from making 'full statehood' promise to Delhi in their manifesto for the ensuing Lok Sabha elections.

Tags : DELHI HIGH COURT   AAP  

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