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Centre Returns to Collegium 2 Names Recommended for Elevation as SC Judges - (08 May 2019)

On April 12, the Supreme Court collegium had recommended the names of Jharkhand High Court Chief Justice Aniruddha Bose and Gauhati HC Chief Justice AS Bopanna for elevation to the top court.

Tags : COURT   SC   HIGH COURT   SUPREME COURT  

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