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Apex Court Seeks Details of Cash, Liquor Seized in 2014 Lok Sabha Polls - (08 May 2019)

ELECTION

Supreme Court has directed Centre to furnish information on seizure of unaccounted cash, liquor and drugs during the 2014 general elections and the status of criminal cases lodged while expressing concern over bribing of voters and alleged failure of law enforcement agencies to bring those employing illegal means during polls to book.

Tags : APEX COURT   LOK SABHA  

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