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Supreme Court Directs Centre to Review Security Threat of Key Witness of Nitish Katara Murder Case - (08 May 2019)

CRIMINAL

Supreme Court has directed the Centre to review within a week the threat perception and consider granting security to a person, whose testimony in the Nitish Katara murder case had led to the conviction of three accused.

Tags : SUPREME COURT   NITSH KATARA  

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