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Chandrababu Naidu Vows to 'Fight for Transparency in Election Process' after SC junks VVPAT plea - (07 May 2019)

Chandrababu Naidu, along with leaders of 20 other opposition parties, had filed a plea seeking review of the Supreme Court's order directing EC to increase random matching of VVPAT slips with EVMs to five polling booths per assembly segment.

Tags : SC   SUPREME COURT  

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