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Madhya Pradesh High Court Raps CBI Director to Explain Steps Taken to Solve Vyapam Cases - (12 Aug 2015)

Madhya Pradesh High Court issued summon against director of Central Bureau of Investigation (CBI) posted at Bhopal to explain what steps it has taken to ensure early and effective solution of Vyapam scam cases.

Tags : MADHYA PRADESH HIGH COURT  VYAPAM SCAM  

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