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Supreme Court Clears the Road for Coastal Road Work - (07 May 2019)

CIVIL

Supreme Court has modified the Bombay High Court order and permitted L&T, the HCC-HDC joint venture, and others involved in the execution of the coastal road project to continue with the work, which has already commenced, but not to undertake any fresh work.

Tags : SUPREME COURT   COASTAL ROAD WORK  

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