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Supreme Court Seeks EC Reply on Plea Challenging Appointment of Observers for LS Polls in West Bengal - (07 May 2019)

ELECTION

Supreme Court has sought replies from the Election Commission, the West Bengal Government and others on a plea challenging the appointment of two retired bureaucrats as special observer and central police observer in the State for the ongoing Lok Sabha polls.

Tags : SUPREME COURT   EC   LOK SABHA  

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