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Delhi HC Asks Centre, Delhi Govt to Collectively Resolve Issues of 99-yr-old Dilapidated School - (07 May 2019)

PROPERTY

Delhi High Court has asked the Centre and Delhi Government to collectively resolve the issue of allotment of an alternative land for construction of new building of a 99-year-old school, which is in a dilapidated state.

Tags : NCLT ALLAHABAD   JAYPEE INFRATECH  

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