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Supreme Court Rejects Plea Challenging Restriction of Civilian Traffic on J&K National Highway - (06 May 2019)

Counsel for the Jammu and Kashmir government told the bench comprising Chief Justice Ranjan Gogoi and Justice Deepak Gupta that the order restricting traffic on the national highway was taken due to the ongoing election and will remain in force till May 31.

Tags : COURT   SUPREME COURT  

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