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Supreme Court Asks CBI to File Status Report of Muzaffarpur Shelter Home Case by June 3 - (06 May 2019)

CRIMINAL

Supreme Court has asked the CBI to file by June 3 its status report on the ongoing probe into the alleged murder of 11 girls at a shelter home in Muzaffarpur in Bihar.

Tags : SUPREME COURT   MUZAFFARPUR   CBI  

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