-Manupatra

Del. HC: Department Can't Hold Compliance once Court Orders Release of Bank Guarantee by Trader || Allahabad HC: Cannot Claim Use of Loudspeakers as a Matter of Right || Del. HC: Men Entitled to Same Protection as Women from Cruelty and Violence || Bombay HC: Use of Loudspeakers is Not an Essential Part of Any Religion || Del. HC: Merely Marrying a Muslim Man Does Not Result in Automatic Conversion || Kar. HC: Proceedings Initiated after Death of Assessee Can’t be Continued against LRs || SC to Pass Orders on Recording Appearances of Advocates in Cases || SC: Can’t Discard Testimony of Witness Merely Because of Relation with Victim || SC Directs Competent Authority to Consider Reinstatement of Suspended 32 Tihar Jail Officials || Supreme Court Refers Question of Modification of Arbitral Awards to Larger Bench

Supreme Court Asks CBI to File Status Report of Muzaffarpur Shelter Home Case by June 3 - (06 May 2019)