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Extension of time to submit proposals for empanelment in the panel of Auditors to carry out Audit of Digital Addressable Systems- (Telecom Regulatory Authority of India) (29 Apr 2019)

MANU/TRAI/0032/2019

Media and Communication

The Telecom Regulatory Authority of India (TRAI) had issued Expression of Interest (EOI) for Empanelment of Auditors to Carry out Audit of Digital Addressable Systems on 29th March 2019. The last date for submitting proposals was fixed as 29th April, 2019 for the first round of empanelment. This EOI is available on TRAI's website:

https://main.trai.gov.in/sites/default/files/Tender_29032019_0.pdf

2. To encourage wider participation, it has been decided to extend the last date for submission of proposals upto 15th May 2019.

3. The complete proposal in a sealed envelope in the format given in above mentioned EOI and complete in all respects should be submitted to Senior Research Officer (B&CS), Telecom Regulatory Authority of India (TRAI), Mahanagar Doorsanchar, Bhawan, Jawaharlal Nehru Marg, New Delhi, 110002 not later than 3.00 PM on 15th May, 2019 for the first round of empanelment.

Tags : TIME   EXTENSION   EMPANELMENT   AUDITORS  

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