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Maratha Quota Not Applicable in PG Medical Admissions This Year: Bombay HC - (03 May 2019)

CIVIL

Bombay High Court has said that 16 % reservation for Maratha community under Socially and Economically Backward Classes (SEBC) category will not be applicable for post-graduate medical courses this year.

Tags : BOMBAY HIGH COURT   PG MEDICAL ADMISSIONS  

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