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'Learn to Trust Your Judges': SC Gives Harsh Mander A Dressing-Down, Dismisses Plea Seeking Recusal of CJI - (03 May 2019)

The strategy by Mander to argue the matter himself by discharging his activist advocate Prashant Bhushan boomeranged as the apex court asked Bhushan to assist it as amicus curiae.

Tags : COURT   SC  

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