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SC Asks ECI to Check Whether Voting Time can be Preponed to 5am During Ramzan - (02 May 2019)

ELECTION

Supreme Court has asked Election Commission of India to pass necessary orders in a representation which sought voting time to be preponed from 7 am to 5 am in the rest of the phases of General Elections scheduled during Ramzan month.

Tags : SUPREME COURT   RAMZAN   LOK SABHA ELECTION 2019  

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