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Delhi Court Questions Atishi Marlena's Right to File Plea Against Gautam Gambhir - (02 May 2019)

ELECTION

A Delhi court has asked AAP's Lok Sabha candidate from East Delhi, Atishi Marlena, to prove her locus standi for filing a petition against her BJP rival Gautam Gambhir for allegedly enrolling as a voter in two assembly segments.

Tags : DELHI COURT   ATISHI MARLENA   GAUTAM GAMBHIR  

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