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SC Slams Authorities, Banks for Ignoring Amrapali Group's Wrongdoings - (02 May 2019)

CIVIL

Supreme Court has slammed Noida and Greater Noida authorities, including banks, for being "hand in gloves" with real estate major Amrapali Group and for abdicating their responsibility in monitoring the housing projects thereby leaving lakhs of home buyers in the lurch.

Tags : SUPREME COURT   AMRAPALI GROUP  

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