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P&H HC Imposes Fine of Rs. 10 L on Vishal Dadlani Over His Tweet Against Jain Monk Tarun Sagar - (01 May 2019)

CIVIL

Punjab and Haryana High Court has asked music composer and singer Vishal Dadlani and politician Tehseen Poonawalla to pay Rs. 10 lakh each for allegedly hurting religious sentiments of Jain community by their tweets about Jain monk Tarun Sagar.

Tags : PUNJAB & HARYANA HIGH COURT   TEHSEEN POONAWALLA   VISHAL DADLANI   TARUN SAGAR  

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