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Nirav Modi to Make Third Bail Plea in UK Court on May 8 - (01 May 2019)

The 48-year-old, who has been behind bars at Wandsworth prison in south-west London since his two previous bail applications were rejected following his arrest on March 19, is to appear before Chief Magistrate Emma Arbuthnot at Westminster Magistrates' Court in London.

Tags : COURT  

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