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Look into Allegations of Felling Trees in Name of Trimming: Bombay HC to BMC - (01 May 2019)

CIVIL

Bombay High Court has directed superintendent of Brihanmumbai Municipal Corporation’s (BMC) garden department to look into allegations made by a Bandra resident that the civic body was chopping trees on the pretext of pre-monsoon trimming.

Tags : BOMBAY HIGH COURT   FELLING TREES   BMC  

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