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Session Court Convicts Narayan Sai to Life Imprisonment in Rape Case - (01 May 2019)

CRIMINAL

A sessions court at Surat has sentenced Narayan Sai, the son of jailed self-styled godman Asaram Bapu, to life imprisonment in a rape case filed against him by a former woman devotee in 2013.

Tags : SURAT COURT   NARAYAN SWAMI   ASARAM  

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