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Madras HC Curtails Powers of Puducherry LG - (30 Apr 2019)

CIVIL

Madras High Court has struck down Union Home Ministry's clarification order, giving Lt. Governor of Puducherry, Kiran Bedi, administrative power and observed that LG does not have power to interfere in day-to-day activities of the union territory.

Tags : MADRAS HIGH COURT   KIRAN BEDI   LG   PUDUCHERRY  

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