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Chit Fund Scam: SC Asks CBI to Bring Evidence for Seeking Custodial Interrogation of Ex-Kolkata CP - (30 Apr 2019)

CRIMINAL

Supreme Court has asked CBI to furnish evidence for seeking custodial interrogation of former Kolkata Police Commissioner Rajeev Kumar, who was earlier heading the West Bengal Police SIT probing the Saradha chit fund scam case.

Tags : SUPREME COURT   SARADHA CHIT FUND SCAM  

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