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Delhi HC Asks Sikh Body to Clear Dues of School Staff - (30 Apr 2019)

CIVIL

Delhi High Court has asked city’s Sikh Gurdwara Prabandhak Committee (SGPC) to take steps to clear unpaid dues of those employed in schools run by the religious organisation.

Tags : DELHI HIGH COURT   SIKH GURDWARA PRABANDHAK COMMITTEE (SGPC)  

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