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Supply of Ice-Cream Scoop Would Attract 18% GST: AAR - (30 Apr 2019)

GOODS AND SERVICES TAX

Authority for Advance Rulings (AAR), Maharashtra has held that supply of an ice-cream Scoop would attract 18 per cent Goods and Services Tax (GST).

Tags : AAR   ICE-CREAM SCOOP   GST  

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