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Delhi HC Sets Aside Centre's Move to Restrict Basmati Rice Cultivation to Seven States - (30 Apr 2019)

CIVIL

Delhi High Court has set aside Centre's decision to restrict production of Basmati rice only to Indo-Gangetic plains in Punjab, Haryana, Delhi, Himachal Pradesh, Uttarakhand and parts of Uttar Pradesh and Jammu and Kashmir under the garb of maintaining the quality and purity of the seeds.

Tags : DELHI HIGH COURT   BASMATI RICE  

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