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Bank Employee Working in its Legal Branch Ineligible to Become Judge: Gujarat HC - (30 Apr 2019)

CRIMINAL

Gujarat High Court has dismissed a plea of a 'banker' who aspired to become a judicial officer and observed that a bank employee, could not be treated as employee working in the 'allied department' within the meaning of rules.

Tags : GUJARAT HIGH COURT   BANK EMPLOYEE   JUDGE  

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