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Supreme Court Allows Centre to Circulate Letter Seeking Adjournment of Rafale's Tuesday Hearing - (30 Apr 2019)

In a setback to the Centre, the apex court had on April 10 allowed the pleas which relied on leaked documents for seeking review of its Rafale judgement and dismissed the government's preliminary objections claiming "privilege" over them.

Tags : COURT   SUPREME COURT  

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