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NCDRC Enhances Compensation from 3L to 50L for Lasik Eye Surgery Gone Wrong - (29 Apr 2019)

CIVIL

National Consumer Disputes Redressal Commission (NCDRC) has enhanced compensation from Rs. 3 lakh to Rs. 50 lakh to a Hyderabad-based woman who suffered irreparable dip in her vision after undergoing a lasik surgery to remove spectacles.

Tags : NCDRC   LASIK EYE SURGERY  

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